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State of Madhya Pradesh - Section

Section 8 in The M.P. Water Supply Rules

8. Separate Communication Pipe to every Premises.

- Every premises supplied with water by the water works shall be its own separate communication pipe and no communication pipe shall be used to supply water to more than one premises; provided that in case of a group or block of premises the water tax of which is paid by one owner, the said owner can be given one communication pipe sufficient for such group or block if considered adequate by the officer-in-charge of the water works.