Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Bombay High Court

Senior Divisional Controller, ... vs Neeta W/O Ajay Hardas And 2 Others on 1 October, 2018

Author: V.M. Deshpande

Bench: V.M. Deshpande

                                                1                               fa1231.16.odt

            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                      NAGPUR BENCH, NAGPUR.

                      FIRST APPEAL NO.522/2017
 Senior Divisional Controller, NWKRTC Belgaum Division Office, Belbaum
              (Karnataka) .vs. Neeta w/o Ajay Hardas and Ors.
________________________________________________________________________
Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions              Court's or Judge's orders.
and Registrar's Orders.  
                       Mr. V. G. Wankhede, Advocate for appellants. 
                       Mr. S. B. Solat, Advocate for respondent no.2.

                       CORAM :   V.M. DESHPANDE, J.

DATED : OCTOBER 1, 2018 Civil Application No.1051/2016 This is an application under Order 20 Rule 5 of the Code of Civil Procedure.

Learned counsel for the applicant submits that permission be granted to the applicant to serve non applicant no.1-Sau Nita w/o Ajay Hardas by paper publication.

Permission is granted as prayed for. Applicant to serve the notices on the various applications and the appeal to non applicant no.1 through paper publication by publishing notices in two widely circulated newspapers of Nagpur namely; Daily Lokmat and Daily Hitwada. Notices are made returnable on 17.12.2018.

The application is disposed of.

JUDGE kahale ::: Uploaded on - 03/10/2018 ::: Downloaded on - 04/10/2018 01:34:07 :::