Bombay High Court
Senior Divisional Controller, ... vs Neeta W/O Ajay Hardas And 2 Others on 1 October, 2018
Author: V.M. Deshpande
Bench: V.M. Deshpande
1 fa1231.16.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
FIRST APPEAL NO.522/2017
Senior Divisional Controller, NWKRTC Belgaum Division Office, Belbaum
(Karnataka) .vs. Neeta w/o Ajay Hardas and Ors.
________________________________________________________________________
Office Notes, Office Memoramda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
Mr. V. G. Wankhede, Advocate for appellants.
Mr. S. B. Solat, Advocate for respondent no.2.
CORAM : V.M. DESHPANDE, J.
DATED : OCTOBER 1, 2018 Civil Application No.1051/2016 This is an application under Order 20 Rule 5 of the Code of Civil Procedure.
Learned counsel for the applicant submits that permission be granted to the applicant to serve non applicant no.1-Sau Nita w/o Ajay Hardas by paper publication.
Permission is granted as prayed for. Applicant to serve the notices on the various applications and the appeal to non applicant no.1 through paper publication by publishing notices in two widely circulated newspapers of Nagpur namely; Daily Lokmat and Daily Hitwada. Notices are made returnable on 17.12.2018.
The application is disposed of.
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