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[Cites 0, Cited by 1] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2) in The Warehousing Corporations Act, 1962

(2)[ The Chairman of the board of directors shall be the Chairman of the Executive Committee] [Substituted by[The Chairman and the Vice-Chairman of the board of directors shall be the Chairman and the Vice-Chairman respectively of the Executive Committee] The Warehousing Corporations Act,2005(45 of 2005) ]