Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70G] [Entire Act] State of Telangana - Subsection Section 70G(2) in Greater Hyderabad Municipal Corporation Act, 1955 (2)The State Government shall cause elections to be held to the Corporation under the principal Act, so that the newly elected [Member] [['Throughout the ActFor Substituted