Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Union of India - Subsection Section 8(5) in New Mangalore Port Trust (Licensing of stevedoring and shore handling) Regulation, 2019 (5)No agent shall charge tariff exceeding the ceiling rates notified by the tariff authority.
