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[Cites 0, Cited by 0] [Section 4(7)] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(7)(b) in Punjab Self-Supporting Co-operative Societies Act, 2006

(b)make an appeal against the order of refusal or delay in issuing the certificate of deemed registration to the Co-operative Tribunal within a period of sixty days from the communication of such an order or within sixty days of the period prescribed for issuing the certificate of deemed registration.