Section 194 in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002
194. Guard rails.
- The employer shall ensure at a construction site of a building or other construction work that every side of a working platform from which a person is liable to fall is provided with suitable and safe guardrails and toe board of adequate strength to prevent fall of any building work, material or tools from such platform.
