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[Cites 0, Cited by 0] [Section 4(6)] [Section 4] [Entire Act]

State of Chattisgarh - Subsection

Section 4(6)(c) in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

(c)For the purposes of allotment of wards for women separate chits shall be prepared for general wards and wards reserved for scheduled castes and/or scheduled tribes and/or other backward classes giving the individual number of wards on each of such chit. All the chits meant for general wards shall be kept in one pot and those chits for reserved wards shall be kept in separate pot/pots. As many chits as are required for allotment of seats for women of general category shall be drawn out and the number of wards written on the chits, shall be read out before the persons witnessing the draw. Similar procedure shall be adopted for drawing chits from the pots meant for allotment of wards for women belonging to scheduled castes, scheduled tribes and/or other backward classes.