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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 12(2) in Securities and Exchange Board of India (Issue and Listing of Debt Securities) Regulations, 2008

(2)In the event of non receipt of minimum subscription all application moneys received in the public issue shall be refunded forthwith to the applicants.