Karnataka High Court
Susheela Jagadish M.S. vs Dr Mohan Raj C S And Others on 20 November, 2008
Bench: K.L.Manjunath, S.N.Satyanarayana
H2ANfiz_ I IN $35 3:33 sonar 0? KARNAIAKA Am EA36AL9$§5,W. mamas axis was 2o"'nmx or Novgm$g§;,2é¢é_ 3 PRE$ENf; T T L Tfifi EON'BLE MR. JUSTICE K;;§ MAfi§§fiAE3n: 'v $R§7x» -. V u._ . THE HGN'BLE MR,qgusT1cE §;#:,§AIifiNAaa§ANA Bfiffifififi: 1.
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M.R.J§ga§iah}"majb£,'1Q3,\A' Railwayaficiggy,xGnktla_Exténtion, aanga1cxev133" ' ' 'W 2 . yaézzsaj g:.'zs§han , major, 793;.15%_crgss, J.?.fiagar E §ha$e;sEangainxe--78. .. APPEiiANTS .?jAfifimaaté"Sx;,Vishwanath R-Eegde for " I 2» pa:
1_ appellant) gal [VQr.€;SwMOhan Raj 5/c Dr.A.C. '_Subbanna; major, 1213/4A, 'B1dar-Krishnagpars Street, Devaraj Mchallaf Myscre, f"2[ R$kha Nagaxaju w/0 H.Ragaraju, '=aajoz, R/at No.33, 5" Black, 9% Main, Jayanagax, Bngalora. mfi, Shawdegowda s/o Doddabasavegowda, Major, Uttaxadi Mutt Street, Srirangapatna.
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4. Eoraxmza w/o Chowdegowda, Major, Uttaradi Mutt Street, Srirangapatna. . . RE.-.'='..}ECz~.I'1_Z3Ei'1|':<3.'s (Advocate S3.-.i..R.S.Rav;i. fer R--3.} A' (Advocate Sx::L-M.Dasappa for R-4)_____'=.
(R-2 & 3 .. serve-ci) ._ ' '§.'11;i..-5 R.E'.A. is :Eile&"u_nder"..Se-:1. 9£= _ Ewe-:%....VQrr£iexw-§.1.' R11.Z.Le-1 of cm: against t1;a».ji:«:1gxr.en~h.a.ncij;dé¢xee dateci 5.3.1999 passed. in €>.S.H::».2'2/99 on"th_e file cat the Addl. Civil Judge .«'{Sr,:Bn".")_ , Srirangapatna, ciimnissing the su.ijt°'«-- £6: 3- pa;¢_t1,tion and separate possession and means» f>_r'ofitt§ ' This ,1__ 1:3?" '.;ig:}gn V £1593: final hearing this day, .€Lcieliver'eév:'iv..the fsllmaring:
AAAA 'V , _:T_._...Wp<=% "a:~«":é..._E§ B: r Wiigxi dé.£$4.2§ in the nxaxning, the;-e was no rép;:?ese:x1tgat§i.{:[email protected]'bung; behalf ofi the appellants. j;;1';a c:a§&a«_;i,_§.~c:a.13.ed at 3-30 pxzm, new also ifiiavzje .j..-3, zgapresexgtation' In the eircmngtanaes, ':f._..'a5V adxsnzissed for ncnwpxasecutian. R¥1812fi8