Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Punjab - Subsection Section 3(f) in The Punjab School Education Board (Submission of Books and their Approval) Regulations, 1979 (f)"Party" means a publisher, author-publisher or any other person who submits an entry for the consideration of the Board;
