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[Cites 0, Cited by 0] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(5) in The Right of Children to Free and Compulsory Education Act, 2009

(5)Nothing contained in this Act shall apply to Madras as, Vedic Pathsalas and educational institutions primarily imparting religious instruction.] [Inserted by Act No. 30 of 2012]