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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(2) in The Punjab State Agricultural Marketing Service (Punishment and Appeal) Rules, 1988

(2)Notwithstanding anything contained in sub-rule (1), the Board with the approval of Government may by order exclude any class of member of Service from the operation of all or any of these rules.