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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(1A) in West Bengal Premises Tenancy Rules, 1956

(1A)[ A fee of rupee one shall be payable on every application for withdrawal of any deposit of rent under sub-section (5) of section 21.] [Sub-rule (1A) inserted by Notification No. 2631-L. Reference dated 30.4.1976.]