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[Cites 0, Cited by 0] [Section 56(2)] [Section 56] [Entire Act]

State of Haryana - Subsection

Section 56(2)(e) in The Gurugram Metropolitan Development Authority Act, 2017

(e)the salaries and allowances payable to and other terms and conditions of service of officers and other staff of the Authority under sub-section (2) of section 10;