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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(n) in The Rajasthan Soil and Water Conservation Rules, 1966

(n)To prepare quarterly, annual and any other periodical reports of progress of the various schemes and plans as may be required, and to forward the same to the [Additional Director of Agriculture (Soil Conservation)] [Substituted vide Notification dated 7-12-1972. w.e.f. 31-12-1970.].