Allahabad High Court
Ram Sharan vs Civil Judge (Senior Division) Mainpuri ... on 25 January, 2023
Author: Ajay Bhanot
Bench: Ajay Bhanot
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 74 Case :- MATTERS UNDER ARTICLE 227 No. - 29 of 2020 Petitioner :- Ram Sharan Respondent :- Civil Judge (Senior Division) Mainpuri And 13 Others Counsel for Petitioner :- Rajneesh Tripathi Hon'ble Ajay Bhanot,J.
Ref: Criminal Misc. Amendment Application No. 3 of 2021 Heard.
Amendment application is allowed.
Necessary amendment to be carried out during the course of the day.
Put up on 28.01.2023 in the list of application.
Order Date :- 25.1.2023 A.N. Mishra