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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(1) in Police Regulations, Calcutta, 1968

(1)all details ascertained up to date regarding the commission of the offence or information regarding the progress and quality of the investigation, a brief account of the case and the result of the investigation up to the time of the report;