Gujarat High Court
Posco India Delhi Steel Processing ... vs Union Of India on 8 September, 2021
Author: Sonia Gokani
Bench: Sonia Gokani, Rajendra M. Sareen
C/SCA/3286/2014 IA ORDER DATED: 08/09/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR AMENDMENT) NO. 1 of 2021
In R/SPECIAL CIVIL APPLICATION NO. 3286 of 2014
==========================================================
POSCO INDIA DELHI STEEL PROCESSING CENTRE PVT LTD Versus UNION OF INDIA ========================================================== Appearance:
for the PETITIONER(s) No. MR HARDIK P MODH for the PETITIONER(s) No. MR DEVANG VYAS for the RESPONDENT(s) No. MR PY DIVYESHVAR for the RESPONDENT(s) No. MR UTKARSH R SHARMA for the RESPONDENT(s) No. ========================================================== CORAM:HONOURABLE MS. JUSTICE SONIA GOKANI and HONOURABLE MR. JUSTICE RAJENDRA M. SAREEN Date : 08/09/2021 IA ORDER (PER : HONOURABLE MS. JUSTICE SONIA GOKANI)
1. Issue Notice returnable on 22.09.2021. Learned Standing Counsel for the Central Government Mr. Utkarsh Sharma waives service of notice for respondent no.1.
2. Reply, if any, shall be filed on or before 16.09.2021 with a copy in advance to the other side.
(SONIA GOKANI, J) (RAJENDRA M. SAREEN,J) Bhoomi Page 1 of 1 Downloaded on : Fri Sep 10 02:55:44 IST 2021