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State of Madhya Pradesh - Section

Section 34 in The M.P. Vishesh Sashastra Bal Niyam, 1973

34. Training Battalions.

- The State Government will earmark, a few Battalions as Training Battalions where the training of recruits and other officers will be carried out according to the directions of the Police Headquarters. Besides this the Commandants will be responsible for ensuring the maximum efficiency of their subordinates by organising various courses in their own Battalions. Officers will he liable to be sent within or outside the State in any Training Centres or Institutions for special training as and when required. Each Company of the Battalion will be called and kept at the Headquarters for at least two months for collective training turn and during this period the Company will not be called out for any duties outside the Battalion except with the sanction of the Inspector-General of Police.