Punjab-Haryana High Court
Hc Darshan Singh vs State Of Punjab on 14 March, 2011
Author: K.C. Puri
Bench: K.C. Puri
IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH
Crl.M. No. M- 1113 of 2011 (O&M)
Date of decision : 14.3.2011
...
HC Darshan Singh
................Petitioner
vs.
State of Punjab
.................Respondent
Coram: Hon'ble Mr. Justice K.C. Puri
Present: Sh. R.K. Handa, Advocate
for the petitioner
Sh. S. S. Bhinder, Senior Additional Advocate General with
Sh. Amandeep Singh Rai, Assistant Advocate General,
Punjab.
...
K.C. Puri, J.
Learned counsel for the petitioner wants to withdraw the petition.
The petition stands dismissed as withdrawn.
( K.C. Puri ) 14.3.2011 Judge chugh