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Punjab-Haryana High Court

Hc Darshan Singh vs State Of Punjab on 14 March, 2011

Author: K.C. Puri

Bench: K.C. Puri

IN THE HIGH COURT OF PUNJAB & HARYANA AT CHANDIGARH

                                Crl.M. No. M- 1113 of 2011 (O&M)
                                Date of decision : 14.3.2011

                               ...

    HC Darshan Singh
                                             ................Petitioner

                               vs.

    State of Punjab
                                             .................Respondent



    Coram: Hon'ble Mr. Justice K.C. Puri



    Present: Sh. R.K. Handa, Advocate
             for the petitioner

                Sh. S. S. Bhinder, Senior Additional Advocate General with
                Sh. Amandeep Singh Rai, Assistant Advocate General,
                Punjab.
                    ...

    K.C. Puri, J.

Learned counsel for the petitioner wants to withdraw the petition.

The petition stands dismissed as withdrawn.

( K.C. Puri ) 14.3.2011 Judge chugh