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[Cites 0, Cited by 0] [Section 90] [Entire Act]

Bombay Presidency - Subsection

Section 90(3) in The Bombay Provincial Municipal Corporations Act, 1949

(3)On receipt of a requisition under sub-section (1) the Commissioner shall forthwith forward a copy thereof to the Corporation, together with a report of the action taken by him thereon.Special Funds