Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 61(2)] [Section 61] [Entire Act] State of Karnataka - Subsection Section 61(2)(a) in Karnataka Land Revenue Act, 1964 (a)claims against the Government relating to any property appertaining to any office or for any service whatsoever;