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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(1)(f) in The U.P. Cotton Ginning and Pressing Factories Rules, 1964

(f)The applicant shall undertake to be a member of the Cotton Development Association or any such institution, if any, when organised under the auspices of the State Government for the improvement of cotton cultivation and quality in the localities where the ginning/pressing factory is situate.