Supreme Court - Daily Orders
Tata Steel Mining Ltd vs Raj Kumar Banerjee on 31 January, 2023
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.17 COURT NO.1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 408/2023
TATA STEEL MINING LTD Appellant(s)
VERSUS
RAJ KUMAR BANERJEE & ORS. Respondent(s)
(FOR ADMISSION and IA No.13727/2023-STAY APPLICATION )
Date : 31-01-2023 This appeal was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Appellant(s)
Mr. Ashok Mathur, AOR
Mr. Ramji Srinivasan, Sr. Adv.
Mr. Udit Mendiratta, Adv.
Ms. Niharika Sharma, Adv.
Mr. Shivkrit Rai, Adv.
Ms. Shruti Pandey, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1 Issue notice, returnable on 28 February 2022.
2 There shall be a stay of further proceedings in Company Appeal(AT) (Insolvency) No 615 of 2022 pending before the National Company Law Appellate Tribunal till the next date of listing.
Signature Not Verified(MANISH ISSRANI) Digitally signed by (SAROJ KUMARI GAUR) COURT MASTER(SH) ASSISTANT REGISTRAR Manish Issrani Date: 2023.02.02 18:43:01 IST Reason: