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State of Goa - Section

Section 12 in The Goa Panchayat Raj (Conditions of Service of State Election Commissioner) Rules, 1997

12. Pension.

- Where a serving Government Officer is appointed as Commissioner, no pension for its previous service shall be payable during the period he holds the office of the Commissioner and on his ceasing to hold that office, the pension to which he was entitled shall be paid.Notification