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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Odisha - Subsection

Section 35(iii) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(iii)In plots having narrow width (above 4.0 mtrs. but less than 7.6. mtrs) constructions at zero setback may be allowed on one side with a passage of 1 metre on the other side.