Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 117(2)] [Section 117] [Entire Act]

State of West Bengal - Subsection

Section 117(2)(c) in Kolkata Municipal Corporation Act, 1980

(c)the State Government shall consider such representation [and such report:] [Substituted by section 4(14)(c)(i), ibid, w.e.f. 1.6.1994, for the words "and such report" .]