Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 332(1)] [Section 332] [Entire Act]

State of Nagaland - Subsection

Section 332(1)(c) in Nagaland Municipal Act, 2001

(c)Any post, pole, standard, stay strut, bracket or other contrivance for carrying, suspending or supporting any electric wire or lamp.