Andhra Pradesh High Court - Amravati
M/S. Patel Engineering Works vs Zonal Manager, Apiic, Vsp. on 20 March, 2025
Author: R Raghunandan Rao
Bench: R Raghunandan Rao
APHC010079742013
IN THE HIGH COURT OF ANDHRA PRADESH Bench Sr.No:-25
[3446]
AT AMARAVATI
WRIT APPEAL NO: 1499 of 2013
M/s. Patel Engineering Works ...Appellant
Vs.
Andhra Pradesh Industrial Infrastructure Corporation Limited ...Respondent
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Advocate for Appellant : Mr. Goli G. V. S. Sai Mr. S. V. S. S. Siva Ram Advocate for Respondents : -
CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR SRI JUSTICE R RAGHUNANDAN RAO DATE : 20th March 2025 PC:
Learned counsel for the respondents seeks some time to reconstruct the file.
List on 26.06.2025.
DHIRAJ SINGH THAKUR, CJ R RAGHUNANDAN RAO, J kbs