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[Cites 0, Cited by 0] [Section 66E] [Entire Act]

State of Maharashtra - Subsection

Section 66E(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(a)decisions concerning the jurisdiction of the Area Sabha made by the Wards Committee or the Council including the action taken on the suggestions made by the Area Sabha;