Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 373] [Entire Act] State of Maharashtra - Subsection Section 373(3) in Selected Statutes (Statutes framed under the Bombay University Act, 1914) (3)No voter shall be allowed to enter the polling station for recording his vote after the expiry of the period fixed for the purpose.
