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State of Rajasthan - Section

Section 19 in Rajasthan Public Service Commission (Ministerial and Subordinate Services) Rules and Regulations, 1999

19. Canvassing.

- No recommendation for recruitment either written or oral other than that [required] [Substituted for 'recruited' vide errata dated 18.4.2001.] under these Rules and Regulations shall be taken into consideration. Any attempt on the part of a candidate to enlist support directly or indirectly for his candidature by any means may disqualify him for recruitment.Part-IV Procedure For Direct Recruitment