Patna High Court - Orders
Baleshwar Prasad Rajak vs The State Of Bihar on 26 August, 2015
Author: Prabhat Kumar Jha
Bench: Prabhat Kumar Jha
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.37015 of 2015
Arising Out of PS.Case No. -41 Year- 2015 Thana -KOCHADHAMAN District- KISANGANJ
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Baleshwar Prasad Rajak
.... .... Petitioner
Versus
The State of Bihar
.... .... Opposite Party
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Appearance :
For the Petitioner : Mr. Ram Sumiran Rai, Advocate.
For the Opposite Party : Mr. Suresh Prasad Singh (App)
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CORAM: HONOURABLE MR. JUSTICE PRABHAT KUMAR JHA
ORAL ORDER
2 26-08-2015Heard both sides.
Call for the legible carbon/photo copy of the case diary of Kochadhaman P.S. Case No. 41 of 2015, from the court of the learned Additional Chief Judicial Magistrate, Kishanganj.
Put up the case after receipt of the same.
(Prabhat Kumar Jha, J.) KKSINHA/-
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