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Patna High Court - Orders

Baleshwar Prasad Rajak vs The State Of Bihar on 26 August, 2015

Author: Prabhat Kumar Jha

Bench: Prabhat Kumar Jha

                        IN THE HIGH COURT OF JUDICATURE AT PATNA
                                      Criminal Miscellaneous No.37015 of 2015
                       Arising Out of PS.Case No. -41 Year- 2015 Thana -KOCHADHAMAN District- KISANGANJ
                     ======================================================
                     Baleshwar Prasad Rajak
                                                                              .... .... Petitioner
                                                       Versus
                     The State of Bihar
                                                                         .... .... Opposite Party
                     ======================================================
                     Appearance :
                     For the Petitioner     : Mr. Ram Sumiran Rai, Advocate.
                     For the Opposite Party : Mr. Suresh Prasad Singh (App)
                     ======================================================
                     CORAM: HONOURABLE MR. JUSTICE PRABHAT KUMAR JHA
                     ORAL ORDER

2       26-08-2015

Heard both sides.

Call for the legible carbon/photo copy of the case diary of Kochadhaman P.S. Case No. 41 of 2015, from the court of the learned Additional Chief Judicial Magistrate, Kishanganj.

Put up the case after receipt of the same.

(Prabhat Kumar Jha, J.) KKSINHA/-

    U       T