Bombay High Court
Shri Shrikrushna Bhaurao Katole, Thr. ... vs Shri. Praful Mahadeorao Aarole And ... on 8 October, 2018
Author: S. B. Shukre
Bench: S.B. Shukre
1 WP6610.18
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH, NAGPUR.
Writ Petition No.6610/2018
Shrikrushna Bhaurao Katole Vs. Praful Mahadeorao Aarole and others.
__________________________________________________________________________
Office Notes, Office Memoranda of Coram,
appearances, Court's orders of directions Court's or Judge's orders.
and Registrar's Orders.
Shri V.B.Bhise, Advocate for petitioner.
CORAM : S. B. SHUKRE, J.
DATE : OCTOBER 08, 2018 Heard.
Issue notice for final disposal to the respondents, returnable within two weeks.
Mrs. Geeta Tiwari, learned AGP waives notice for respondent nos. 2 and 3.
Hamdast granted.
JUDGE Andurkar.
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