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State of Tamilnadu - Section

Section 14 in The Regulations for Consumer Grievance Redressal Forum and Electricity Ombudsman, 2004

14. Remuneration.

- The [salary] [Substituted for the expression 'honorarium' by Commission's Notification N0.TNERC/CCRF&EO/6 7, dated 28.02.2007 (w.e.f 14.03.2007).] and other perquisites payable to Electricity Ombudsman will be determined by the Commission, from time to time, and shall be borne by the distribution licensees in such proportion and in such manner as may be determined by the Commission.