Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of West Bengal - Subsection

Section 15(2)(b) in West Bengal Building (Regulation of Promotion of Construction and Transfer by Promoters), Act, 1993

(b)the form of register to be maintained under sub-section (6) of section 3;