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[Cites 0, Cited by 1] [Section 59(2)] [Section 59] [Entire Act]

State of Gujarat - Subsection

Section 59(2)(i) in The Gujarat Agricultural Produce Markets Act, 1963

(i)the preparation and revision of list of voters for the purpose of any election under Section 11, determination of disputes arising in such election and payment of expenditure in connection with or incidental to such election;