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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(f) in Jammu and Kashmir State Lands (Vesting of Ownership to the Occupants) Act, 2001

(f)"Price" means the value determined for any State land in accordance with the provisions of this Act and the rules made thereunder;