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[Cites 0, Cited by 0] [Section 15(13)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(13)(x) in First Statutes of the University of Udaipur

(x)As soon as the scrutiny of the ballot paper covers or the ballot papers is over, the ballot papers shall be counted by the Returning Officer during such time as may be announced by him.