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[Cites 0, Cited by 0] [Section 7(4)] [Section 7] [Entire Act]

State of Maharashtra - Subsection

Section 7(4)(i) in Maharashtra Unaided Private Professional Educational Institutions (Regulation of Admission to the Full Time Professional Undergraduate Technical Courses) Rules, 2017

(i)the Candidates having Candidature mentioned in rule 5(1), 5(2) 5(3), 5(4) and 5(6) of these rules shall be eligible for these seats ;