Bombay High Court
Protean Egov Technologies Ltd vs Alankit Limited on 27 August, 2024
Author: Madhav
Bench: Madhav
Board Sr.No.:-8
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL ARBITRATION PETITION LODGING NO. 18448 OF 2024
Protean Egov Technologies Ltd ....PETITIONER
V/S
Alankit Limited ....RESPONDENT
Mr. Gaurav Mehta a/w Ms. Sonali Aggarwal i/by M/s. Dhruve Liladhar and Co. for Petitioner Mr. Hubab Sayyed i/by Vidhii Partners for Respondent No. 1. Mr. Alok Tiwari a/w Kriitika Bansal for Respondent No. 2. (On VC) Mentioned out of turn.
CORAM : HON'BLE SHRI JUSTICE MADHAV J.
JAMDAR J
DATE : 27th August, 2024
P.C. :
S.O. 03/09/2024 , At. 3.30 PM. Ad-interim / relief or interim relief,if any granted earlier will continue to operating till next date.
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