Bombay High Court
Snehadeep Structures Private Limited vs The Mahararashtra Small Scale ... on 15 April, 2019
Author: N.M.Jamdar
Bench: Pradeep Nandrajog, N.M.Jamdar
1 1 APP 555 - 2006.doc
Sequeira
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
APPEAL NO. 555 OF 2006.
IN
ARBITRATION PETITION NO. 438 OF 2005.
Snehadeep Structures Private Limited .. Appellant /
Ori. Petitioner
Vs
The Maharashtra Small Scale Industries
Development Corporation Limited .. Respondent /
Ori. Respondent
Mr.Jaydeep Deo, for the Appellant / Ori. Petitioner.
Mr.Anuj Jaiswal i/b Little and Company, for the Respondent.
CORAM : PRADEEP NANDRAJOG, C.J. &
N.M.JAMDAR, J.
Date : 15 April, 2019.
P.C. :
1. Appeal has been revived in terms of the order dated 27 February 2019 passed in Civil Appeal No.5662 of 2007 by the Supreme Court.::: Uploaded on - 15/04/2019 ::: Downloaded on - 16/04/2019 03:35:58 :::
2 1 APP 555 - 2006.doc
2. The Appeal be listed for hearing at the end of the admission board, on 18 June 2019.
N.M.JAMDAR, J. CHIEF JUSTICE ::: Uploaded on - 15/04/2019 ::: Downloaded on - 16/04/2019 03:35:58 :::