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[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of West Bengal - Subsection

Section 41(2)(v) in The Paschim Banga Ayurvedic System Of Medicine Act, 1961

(v)any matter for which power to make regulations is conferred expressly or by implication on the Parishad by this Act.