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[Cites 0, Cited by 0] [Section 109(2)] [Section 109] [Entire Act]

State of Odisha - Subsection

Section 109(2)(c) in The Orissa Development Authorities Rules, 1983

(c)architectural expressions and visual appearances of new buildings in areas specified under Clauses (a) and (b) including selection of models or statues and fountains therein;