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[Cites 0, Cited by 0] [Section 68] [Entire Act]

Union of India - Subsection

Section 68(7) in The Coal Mines Regulations, 2011

(7)The plans maintained under clause (b) of sub-regulation (1) shall also show the working, and all features as specified in that clause, both above and belowground of all adjacent mines as are situated within 60 metres, measured on any plane, of the boundary claimed by the owners of the mines.