Delhi High Court - Orders
National Highway Authority Of India vs Gmr Tambaram Tindivanam Expressway ... on 16 March, 2020
Author: J.R. Midha
Bench: J.R. Midha
$~O-3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 263/2018 & I.A. 8444/2018
NATIONAL HIGHWAY AUTHORITY OF INDIA..... Petitioner
Through: Ms. Asha Gopalan Nair and Ms.
Nivedita Nair, Advocates.
versus
GMR TAMBARAM TINDIVANAM
EXPRESSWAY LIMITED ..... Respondent
Through: Ms. Richa Kapoor and Mr. Kunal
Anand, Advocates.
CORAM:
HON'BLE MR. JUSTICE J.R. MIDHA
ORDER
% 16.03.2020 In terms of notification No.51/RG/DHC/2020 dated 13th March, 2020 issued by the High Court, the present matter stands adjourned to 01st May, 2020.
J.R. MIDHA, J.
MARCH 16, 2020 ak Signature Not Verified Digitally Signed By:RAJENDER SINGH KARKI Signing Date:18.03.2020 13:24:20