Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 6A in Tamil Nadu Legislator's (Medical Attendance and Treatment to Former Members) Rules, 1982 6A. [ [Vide G.O. Ms.No. 419, Public (Establishment-I and Legislature), dated the 24th March 2000 (with effect from 1st April 1999).] [***]].
