Section 458(9A) in The Gujarat Provincial Municipal Corporations Act, 1949
(9A)[ the provision and maintenance of parking space and loading and unloading space, for buildings erected or re-erected in such locality or for such use as may be specified] [Clause (9A) was inserted by Gujarat 19 of 1964, Section 24 (w.e.f. 15-06-1964).]
