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[Cites 0, Cited by 0] [Section 34E(7)] [Section 34E] [Entire Act]

Union of India - Subsection

Section 34E(7)(a) in The Tobacco Board, Rules, 1976

(a)In registering or renewing the registration or refusing to register or renew the registration of any persons as a processor or manufacturer regard shall be had to the experience and conduct of the person in matters relating to processing or manufacturing of Virginia tobacco.